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Foreign Exchange Management (Current Account Transactions) (Amendment) Rules, 2010, effective from December 16, 2009
Plz find the file attached and update for SC What' New, DELETE JUDGMENTS BEFORE 05.05.2010 (i.e. 4th and 3rd)
Passports Application (Facilitation and Processing) Rules, 2010
Finance Bill, 2010 notified as Act No. 14 of 2010, dated 8th May, 2010
Courier Imports and Exports (Electronic Declaration and Processing) Regulations, 2010
Prohibition of unfair practices in Technical Educational Institutions, Medical Educational Institutions and University Bill, 2010 [ See what's new misc]
Educational Tribunals Bill, 2010 [ See what's new misc]
Supreme Court Judgment updated till 06.05.2010
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